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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(1)(a) in The Karnataka Tax on Professions, Trades, Callings and Employments Act, 1976

(a)any person from whom any amount or money is due, or may become due to such assessee on whom a notice of demand has been served under this Act, or