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[Entire Act]
Greater Bengaluru City Corporation -
Section 11 in Bangalore Mahanagara Palike Building Bye-laws 2003
11. Row housing:
Row housing shall have a minimum of three dwelling units and a maximum of 12 dwelling units on one site. Other stipulations are prescribed in Table 8TABLE 8(Bye-law 11.0)Row housing| 1. Min. combined area of plot | 210 sq. mtr. | |
| 2. Max. area of each plot | 108 sq. mtr | |
| 3. Coverage | ||
| 4. Floor area ratio | As applicable to Individual plots | |
| 5. Number of floors | As applicable to Individual plots | |
| 6. Minimum road width | ||
| 7. Setbacks min. | Front | 2.00 m |
| Rear | 1.50 m | |
| Side | 2.00 only for end units |