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Commissioner Of Income Tax ... vs New Skies Satellite Bv on 2 November, 2018

Bench: Abhay Manohar Sapre, Indu Malhotra

     ITEM NO.19                                COURT NO.9                  SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 36124/2018

     (Arising out of impugned final judgment and order dated 19-03-2018
     in ITA No. 315/2018 passed by the High Court of Delhi at New Delhi)

     THE COMMISSIONER OF INCOME TAX (INTERNATIONAL
     TAXATION)2                                                                Petitioner(s)

                                                      VERSUS

     NEW SKIES SATELLITE BV                                                   Respondent(s)

     (FOR ADMISSION and I.R. and IA No.152234/2018-CONDONATION OF DELAY
     IN FILING)

     Date : 02-11-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
                             HON'BLE MS. JUSTICE INDU MALHOTRA


     For Petitioner(s)                 Mr.    K.Radhakrishnan,Sr.Adv.
                                       Mr.    D.L.Chidananda,Adv.
                                       Mr.    Devashish Bharukha,Adv.
                                       For    Mrs. Anil Katiyar, AOR

     For Respondent(s)                 Mr.    Tarun Gulati,Adv.
                                       Mr.    Kishore Kunal, AOR
                                       Mr.    Prashant Tahiliani,Adv.
                                       Mr.    Neil Hilareth,Adv.
                                       Mr.    Abhishek Boob,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with Civil Appeal No.1380 of 2016.

12:26:10 IST COURT MASTER COURT MASTER Reason: