Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 320] [Entire Act] Union of India - Subsection Section 320(v) in Rules of Procedure and Conduct of Business in Lok Sabha (v)whether it gives retrospective effect to any of the provisions in respect of which the Constitution or the Act does not expressly give any such power;
