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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(1) in The Orissa Kendu Leaves Manual, 1973

(1)For control of quality in production of Kendu leaves, a committee consisting of representative of the Orissa Forest Corporation Ltd., as per provisions in the Agreement with the Corporation will be constituted.