Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 8 in The Punjab Local Option Act, 1923

8. Power of local bodies.

- An empowered local body may make rules prescribing-
(a)the portions of its local area in which licensed shops may be situated;
(b)the hours during which liquor may be sold at such shops;
(c)the minimum age, which shall not exceed 18 years, of the persons who may be served with liquor at such shops.