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State of Punjab - Section

Section 37 in The Punjab Motor Vehicles Rules, 1989

37. Manner for exhibiting the particulars of transport vehicles

. [Sections 58(2) and 65(2)(g).] - (1) Save in the case of a motor car, the particulars set forth in Form PPTV, shall be exhibited in a fixed frame inside the transport vehicle in the driver's cabin, in English letters and numerals.
(2)The full name of the transport company, transport society, Transport Firm owning the vehicle and registration mark as set forth in its registration certificate shall be exhibited on both sides of every transport vehicle in Punjabi language as well as in Hindu language or English block letters measuring 100 milimetres in height and 20 milimetres in thickness:Provided that with the approval of the Regional Transport Authority concerned abbreviations of names may be used.