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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Rajasthan - Subsection

Section 87(7) in Rajasthan Civil Services (Pension) Rules, 1996

(7)The Director, Pension Department, Rajasthan, shall record briefly in the Part II of Form 7 his reasons for disallowing any service claimed or any other disallowance.Government of Rajasthan's Decision