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[Cites 0, Cited by 0] [Section 595(3)] [Section 595] [Entire Act]

State of Jharkhand - Subsection

Section 595(3)(d) in Bihar Education Code, 1961

(d)if it is proposed to acquire land under the Land Acquisition Act, or to purchase land, this should be stated, and full particulars of the land should be given as above;