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[Cites 0, Cited by 4] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in The Factories Act, 1948

(2)In any factory no stationary internal combustion engine shall be operated unless the exhaust is conducted into the open air, and no other internal combustion engine shall be operated in any room unless effective measures have been taken to prevent such accumulation of fumes therefrom as are likely to be injurious to workers employed in the room.