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Calcutta High Court (Appellete Side)

The Kelvin Jute Company Limited & Anr vs Regional Provident Fund ... on 17 April, 2012

Author: Jayanta Kumar Biswas

Bench: Jayanta Kumar Biswas

                                            1



17.04.12

In The High Court At Calcutta ss Constitutional Writ Jurisdiction Appellate Side W.P. No. 20247 (W) of 2003 The Kelvin Jute Company Limited & Anr.

v.

Regional Provident Fund Commissioner-I & Ors.

Mr S.C. Prasad ...for the P.F. Authority.

None to press the WP under art.226. Counsel for the P.F. Authority is present. The WP is dismissed for non-appearance of the petitioner. No costs. Certified xerox.

(Jayanta Kumar Biswas, J.)