Calcutta High Court (Appellete Side)
The Kelvin Jute Company Limited & Anr vs Regional Provident Fund ... on 17 April, 2012
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
1 17.04.12
In The High Court At Calcutta ss Constitutional Writ Jurisdiction Appellate Side W.P. No. 20247 (W) of 2003 The Kelvin Jute Company Limited & Anr.
v.
Regional Provident Fund Commissioner-I & Ors.
Mr S.C. Prasad ...for the P.F. Authority.
None to press the WP under art.226. Counsel for the P.F. Authority is present. The WP is dismissed for non-appearance of the petitioner. No costs. Certified xerox.
(Jayanta Kumar Biswas, J.)