Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 26 in The Punjab School Education Board Travelling Allowance Regulations

26.

Unless specially permitted by the Chairman, no person residing within the territorial jurisdiction of the Board shall be entitled to charge T.A. from a place farther than the one in which he ordinarily resides.