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Supreme Court - Daily Orders

Seema Yadav vs Sharad Yadav on 13 February, 2024

     ITEM NO.32                             REGISTRAR COURT. 1                 SECTION XI

                                      S U P R E M E C O U R T O F              I N D I A
                                              RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Transfer Petition(s)(Civil)                          No(s).    2839/2023

     SEEMA YADAV                                                                     Petitioner(s)

                                                             VERSUS

     SHARAD YADAV                                                                    Respondent(s)


         IA No. 217509/2023 - EX-PARTE STAY
         IA No. 217512/2023 - EXEMPTION FROM FILING O.T.)

     Date : 13-02-2024 These matters were called on for hearing today.

     For Petitioner(s)
                                             Mr. Anubhav, Adv.
                                             Mr. Vijay Pal, Adv.
                                             Mr. Dushmanta Kumar Pradhan, Adv.
                                             Mr. Satya Prakash Gautam, Adv.
                                             Ms.Rekha Agarwal, Adv.
                                             Mr. Rameshwar Prasad Goyal, AOR

     For Respondent(s)
                                             Mr. Ajay Kumar Singh, AOR
                                             Mr. Yatharth Singh, Adv.
                                             Mr. Shaswat Kumar, Adv.
                                             Mr. Parshuram, Adv.

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Sole respondent is granted four weeks’ time, as last opportunity, for filing counter affidavit.

At the end of the period aforesaid, whether counter affidavit is filed or not, Registry to process the matter for listing before the Hon’ble Court, as per rules.

Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2024.02.14 10:44:19 IST Reason:

H. SHASHIDHARA SHETTY Registrar