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Lok Sabha Debates

The Minister Of State Of The Ministry Of Culture, Minister Of State Of The Ministry ... on 16 March, 2015

Sixteenth Loksabha an> title: The Minister of State of the Ministry of Culture, Minister of State of the Ministry of Tourism and Minister of State in the Ministry of Civil Aviation laid a statement regarding Status of implementation of the recommendations contained  in the 96th, 151st, 168th, 169th and 181st Reports of the Standing Committee on Transport, Tourism and Culture on Demands for Grants, pertaining to the  Ministry of Civil Aviation.

 

THE MINISTER OF STATE OF THE MINISTRY OF CULTURE, MINISTER OF STATE OF THE MINISTRY OF TOURISM AND MINISTER OF STATE IN THE MINISTRY OF CIVIL AVIATION (DR. MAHESH SHARMA): Madam, I beg to lay the following statements regarding:-

(a) the status of implementation of the recommendations contained in the 96th Report of the Standing Committee on Transport, Tourism and Culture on Demands for Grants, pertaining to the Ministry of Civil Aviation.
(b) the status of implementation of the recommendations contained in the 151st Report of the Standing Committee on Transport, Tourism and Culture on `Merger of Indian Airlines and Air India’, pertaining to the Ministry of Civil Aviation.
(c) the status of implementation of the recommendations contained in the 168th Report of the Standing Committee on Transport, Tourism and Culture on `Directorate General of Civil Aviation (DGCA) – Issues and Challenges’, pertaining to the Ministry of Civil Aviation;
 (d) the status of implementation of the recommendations contained in the 169th Report of the Standing Committee on Transport, Tourism and Culture on `Helicopter Operations in India’, pertaining to the Ministry of Civil Aviation.
   
(e) the status of implementation of the recommendations contained in the 181st Report of the Standing Committee on Transport, Tourism and Culture on Action Taken by the Government on the recommendations/observations contained in the 168th Report of the Committee on `The Directorate General of Civil Aviation (DGCA) – Issues and Challenges’, pertaining to the Ministry of Civil Aviation.
 

12.08 hrs. SUBMISSION BY MEMBER