Gauhati High Court
Sankar Azan Mission vs The State Of Assam on 18 February, 2019
Author: Suman Shyam
Bench: Suman Shyam
Page No.# 1/2
GAHC010033272018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Pet. 155/2018
1:SANKAR AZAN MISSION
A REGISTERED SOCIETY REP. BY ITS SECRETARY, AZMAL CHOUDHURY,
AGED 44 YEARS, WITH ITS OFFICE ADDRESS- VILLAGE GOROIMARI, P.S.
CHHAYGAON, DIST. KAMRUP(R), ASSAM, PIN-781124
VERSUS
1:THE STATE OF ASSAM
REP. BY P.P., ASSAM.
2:Sri Pranab Kr Deka
S.I of Police(CHG)
Kamrup(R)
Assa M
Advocate for the Petitioner : MR. P PATHAK
Advocate for the Respondent : PP, ASSAM
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
18.02.2019 As prayed for by the petitioner's counsel, this matter stands adjourned for two weeks.
Page No.# 2/2 List accordingly.
JUDGE Comparing Assistant