Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act] State of Tripura - Subsection Section 67(2)(c) in Tripura Value Added Tax Act, 2004 (c)produce all the documents including the prescribed forms relating to the goods before the officer-in-charge of the check post or the authorized officer;