Section 234 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
234. Night Shifts.
- Where a building worker employed in building or other construction work on a shift which extends beyond midnight-(a)a rest day for the purposes of Rule 233 shall mean a period of twenty four consecutive hours beginning from the time when such shift ends :-(b)the hours after midnight during which such building worker has worked shall be counted towards the previous day; and(c)the following day shall be deemed to be the period of twenty four hours beginning from the time when such shift ends.
