Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(i) in The Industrial Disputes (Central) Rules,1957

(i)those to be elected by the workmen of the establishment who are members of the registered trade union or unions, and