(a)The Headmaster/Principal should give correct interpretation of rules to the Secretary of the school. It is their duty both as head of the institution and as a member of the Managing Committee to correctly explain to their school manager the implications of the departmental circulars, and regulations, to point out irregularities in giving effect to the new rule and procedure and to prevent the Managing Committee from taking faulty decisions or delaying or evading compliance with Departmental orders.