Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 159] [Entire Act] State of Uttar Pradesh - Subsection Section 159(7) in The General Rules (Civil), 1957 (7)A party may ask the court to put any other document into a sealed cover on the record or to add any document to supplementary File A-l or B, and the court may do so if it thinks fit.
