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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(4)(viii) in The Jammu and Kashmir Aerial Ropeways Act, 2002

(viii)the specifications relating to structural designs, quality of the material, factors of safety, method of computing stresses and other such technical details as may be considered necessary ;