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[Cites 0, Cited by 1] [Section 60(1)] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(1)(b) in The Rajasthan Irrigation and Drainage Act, 1954

(b)the cases in which, and the officers to whom, and conditions subject to which, orders and decisions given under any provisions of this Act, and not expressly provided for as regards appeal, shall be appealable;