Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27F] [Entire Act] Union of India - Subsection Section 27F(2) in Conduct of Elections Rules, 1961 (2)The notified elector shall sign the declaration in Form 13-A in the presence of, and have the signature attested by, an officer authorised under sub-rule (2) of rule 27-J.
