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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(5) in The Coimbatore City Municipal Corporation Service Rules, 1987

(5)"Backward Classes" - "Backward Classes" means the communities classified by Government, from time to time, as such in the General Rules for the Tamil Nadu State and Subordinate Services;