Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(vi) in THE BIOLOGICAL DIVERSITY (AMENDMENT) ACT, 2023

(vi)after clause (g), the following clauses shall be inserted, namely:—(ga) “folk variety” means a cultivated variety of plant that was developed, grown and exchanged informally among farmers;