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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(4) in The Punjab Minimum Wages Rules, 1950

(4)The provisions of the Civil Procedure Code relating to the summoning and enforcement of the appearance of witnesses and their production of documents shall, so far as may be, apply to proceedings before a Committee, [-] [The words 'Advisory Committee' omitted by the Punjab Government Notification No. 9110/8801-Lab-58/68593, dated 28.8.1958.] or the Board.