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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(3)(iv) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(iv)has acquired such financial or other interest as is likely to affect prejudicially his functions as a member;