Punjab-Haryana High Court
Shashi Bala And Another vs Uttar Haryana Bijli Vitran Nigam ... on 19 May, 2009
Author: Satish Kumar Mittal
Bench: Satish Kumar Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
C.W.P. No. 7557 of 2009
DATE OF DECISION : 19.05.2009
Shashi Bala and another
.... PETITIONERS
Versus
Uttar Haryana Bijli Vitran Nigam Limited, Panchkula and others
..... RESPONDENTS
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
Present: Mr. K.L. Dhingra, Advocate,
for the petitioners.
***
SATISH KUMAR MITTAL , J. ( Oral ) Counsel for the petitioners states that the petitioners may be permitted to withdraw this petition with liberty to file fresh one with better particulars.
Dismissed as withdrawn with the aforesaid liberty.
May 19, 2009 ( SATISH KUMAR MITTAL ) ndj JUDGE