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Punjab-Haryana High Court

Shashi Bala And Another vs Uttar Haryana Bijli Vitran Nigam ... on 19 May, 2009

Author: Satish Kumar Mittal

Bench: Satish Kumar Mittal

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH.

                                                    C.W.P. No. 7557 of 2009
                                          DATE OF DECISION : 19.05.2009

Shashi Bala and another

                                                           .... PETITIONERS

                                    Versus

Uttar Haryana Bijli Vitran Nigam Limited, Panchkula and others

                                                         ..... RESPONDENTS


CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL


Present:       Mr. K.L. Dhingra, Advocate,
               for the petitioners.

                           ***

SATISH KUMAR MITTAL , J. ( Oral ) Counsel for the petitioners states that the petitioners may be permitted to withdraw this petition with liberty to file fresh one with better particulars.

Dismissed as withdrawn with the aforesaid liberty.




May 19, 2009                                 ( SATISH KUMAR MITTAL )
ndj                                                   JUDGE