Section 43(2)(xxxv) in The Punjab Agricultural Produce Markets Act, 1961

[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

(xxxv)[ to acquire, hold, sell, lease or otherwise transfer movable and immovable property; [Added by Punjab Act No. 17 of 2017, dated 22.7.2017.]

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