Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Kerala - Subsection Section 3(2)(h) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 (h)one President from among the Presidents of the Block Panchayats abutting any river in the district- to be nominated by the Government;