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Gujarat High Court

Ambalal Bheraji Chaudhary vs Tahilram Parimal Awtani on 9 April, 2018

Author: R.Subhash Reddy

Bench: R.Subhash Reddy, Vipul M. Pancholi

           C/MCA/598/2018                                   ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/MISC. CIVIL APPLICATION NO. 598 of 2018

==========================================================
                        AMBALAL BHERAJI CHAUDHARY
                                  Versus
                         TAHILRAM PARIMAL AWTANI
==========================================================
Appearance:
MR.PRASHANT B SHARMA(7028) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1,2
==========================================================

 CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY
        and
        HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI

                              Date : 09/04/2018

                        ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) Notice to first respondent returnable on 28.6.2018.

(R.SUBHASH REDDY, CJ) (VIPUL M. PANCHOLI, J) SRILATHA Page 1 of 1