Gujarat High Court
Ambalal Bheraji Chaudhary vs Tahilram Parimal Awtani on 9 April, 2018
Author: R.Subhash Reddy
Bench: R.Subhash Reddy, Vipul M. Pancholi
C/MCA/598/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/MISC. CIVIL APPLICATION NO. 598 of 2018
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AMBALAL BHERAJI CHAUDHARY
Versus
TAHILRAM PARIMAL AWTANI
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Appearance:
MR.PRASHANT B SHARMA(7028) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1,2
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY
and
HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 09/04/2018
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) Notice to first respondent returnable on 28.6.2018.
(R.SUBHASH REDDY, CJ) (VIPUL M. PANCHOLI, J) SRILATHA Page 1 of 1