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State of Chattisgarh - Section

Section 174 in The Chhattisgarh Motor Vehicles Rules, 1994

174. Exhaust pipe.

- The exhaust pipe of every public service vehicle shall be so fitted or shielded that no inflammable material can be thrown upon it from any other part of the vehicle and that it is not likely to cause a fire through proximity to any inflammable material on the vehicle; the outlet thereof shall be placed far enough to the rear to prevent, so far as practicable, fumes from entering the vehicle.