Bombay High Court
Surrendra Overseas(Panama) Inc vs Seashell Logistics Pvt Ltd on 21 December, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
[ COMMERCIAL DIVISION ]
COMMERCIAL EXECUTION APPLICATION NO.1310 OF 2019
IN
FOREIGN ARBITRATION AWARD DATED 25TH FEBRUARY 2019
Surrendra Overseas (Panama) Inc. .. Applicant-Award Holder
Vs.
Seashell Logistics Pvt. Ltd. .. Respondent-Judg. Debtor
Ms. Naira Jejeebhoy, with Mr. Suraj Kumar Sonowal, i/by Bose & Mitra & Co.,
for the Applicant-Award Holder.
Mr. Suvrat Bahuguna, i/by Tuli & Co., for the Respondent-Judgment Debtor.
CORAM : A. K. MENON, J.
DATE : 21ST DECEMBER, 2021. P.C. :
List the Execution Application on 4th January 2022.
(A.K. MENON, J.) Digitally signed 1/1 SNEHA 50-COMEX-1310-2019.doc by SNEHA ABHAY DIXIT ABHAY Date:
2021.12.22 DIXIT 17:13:29 +0530 Dixit