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State of Chattisgarh - Section

Section 76C in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

76C. Partial repeal of Act No. 14 of 1961.

- As from the date appointed under sub-section (1) of Section 76B, the Chhattisgarh Town Improvement Trusts Act, 1960 (No. 14 of 1961), shall to the extent it contains provision relating to matters for which provision is contained in this chapter and in respect of officers and servants covered thereby stand repealed.