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[Cites 0, Cited by 0] [Section 46D(2)] [Section 46D] [Entire Act]

State of Odisha - Subsection

Section 46D(2)(a) in The Orissa Panchayat Samiti Election Rules, 1991

(a)declare that the poll at that polling station or place be void, appoint a day and fix the hours for taking fresh poll at that polling station or any other suitable place and notify the date so appointed and hours so fixed in such manner as it may deem fit; or