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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(9) in The Jai Narain Vyas University Jodhpur Act, 1962

(9)[] [Sub-section (8), re-numbered by Rajasthan 1 of 1992, w.e.f. 3.3.1992.] The Vice-Chancellor shall exercise such other powers as may be prescribed by the Statutes and the Ordinances.