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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Andhra Pradesh - Subsection

Section 63(3) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(3)The infrastructure assets like roads, water works, bridges, culverts, sewers and drains etc. shall be recorded ward/locality wise for purposes of identification, measurements etc.