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Commissioner Of Service Tax, New Delhi vs M/S. Petronet Lng Ltd. on 2 July, 2015

Bench: Chief Justice, Arun Mishra, Amitava Roy

     ITEM NO.20                            COURT NO.1             SECTION III

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal Diary No(s).               1366/2015

     COMMISSIONER OF SERVICE TAX, NEW DELHI                        Appellant(s)

                                                  VERSUS

     M/S. PETRONET LNG LTD.                                        Respondent(s)

     (with appln. (s) for c/delay in re-filing appeal and condonation of
     delay in filing appeal. and office report)


     Date : 02/07/2015 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE AMITAVA ROY


     For Appellant(s)               Mr.P.S.Narasimha, ASG
                                    Ms.Nisha Bagchi, Adv.
                                    Mr.S.A.Haseeb, Adv.
                                    Ms.Pooja Sharma, Adv.
                                    Mr. B. Krishna Prasad,Adv.


     For Respondent(s)              Mr.Sujit Ghosh, Av.
                                    Mannat Wasaich, Adv.
                                    Mr. Vikas Upadhyay,Adv.



                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Notice.

Learned counsel, on caveat, enters appearance and accepts notice.

(G.V.Ramana) Ramana Venkata Ganti Date: 2015.07.02 (Vinod Kulvi) 15:10:55 IST Reason: AR-cum-PS Asstt.Registrar