Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 42 in The Jharkhand Agricultural Produce Markets Rules, 2000

42. Procedure of election when equality of votes exists.

- If after counting, equality of votes is found to exist between two candidates, the Election Officer shall draw a lot and declare to be elected the candidate in whose favour the lot has been drawn.