Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(4) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(4)The application shall be accompanied by a copy of the order / decision, if any, against which the application is made and other relevant documents.