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State of Odisha - Section

Section 5 in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

5. Daily routine.

- Each institution shall have a well related daily routine for the juveniles, which should be displayed and should provide, among other aspects, for regulated and disciplined life, personal hygiene and cleanliness, physical exercise, educational classes, vocational training, organised recreation and games, moral education, group activities, prayer and community singing. Special programmes may be organised for Sunday and holidays.