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State of Uttar Pradesh - Section

Section 14 in The U.P. Directorate of Treasuries Ministerial Service Rules, 1978

14. Determination of vacancies.

- The appointing authority shall determine the number of vacancies to be filled during the course of the year as also the number of vacancies to be reserved for candidates belonging to the Scheduled Castes, Scheduled Tribes and other categories under rule 6. The vacancies in respect of the post of Stenographer shall be intimated to the Employment Exchange and in respect of Register Keeper, Despatches and Typist to the District Selection Committee in accordance with the Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1975.