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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(2) in The Orissa Registration of Births and Deaths Rules, 2001

(2)Any such extract in regard to a birth or death shall be issued by the Registrar of Births and Deaths under Section 17 in Form No. 7 or as the case may be, in Form No. 9 and shall be certified in the manner provided in Section 76 of the Indian Evidence Act, 1872 (1 of 1872).