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Delhi High Court - Orders

Oil And Natural Gas Corporation Limited vs Consortium Of Sree Meil on 20 May, 2022

Author: Neena Bansal Krishna

Bench: Neena Bansal Krishna

                          $~14
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      O.M.P. (COMM) 438/2020, I.As. 5806/2020, 5807/2020, 9276/2020,
                                 15947/2021
                                 OIL AND NATURAL GAS CORPORATION LIMITED
                                                                                      ..... Petitioner
                                                   Through:     Mr. Sudhir Nandrajog, Sr. Advocate
                                                                with Mr. Sunil K. Gandhi, Mr.
                                                                Abhishek Singh & Mr. Srikanth
                                                                Varma, Advocates.

                                                   versus

                                 CONSORTIUM OF SREE MEIL                              ..... Respondent
                                                   Through:     Mr. Ravi Varma & Mr. Abhilasha
                                                                Shamra, Advocates.

                                 CORAM:
                                 HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                   ORDER

% 20.05.2022 List for arguments on 28th September, 2022.

NEENA BANSAL KRISHNA, J MAY 20, 2022/pa Signature Not Verified Digitally Signed By:NIRMLA TIWARI Signing Date:23.05.2022 12:06:43