Delhi High Court - Orders
Oil And Natural Gas Corporation Limited vs Consortium Of Sree Meil on 20 May, 2022
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 438/2020, I.As. 5806/2020, 5807/2020, 9276/2020,
15947/2021
OIL AND NATURAL GAS CORPORATION LIMITED
..... Petitioner
Through: Mr. Sudhir Nandrajog, Sr. Advocate
with Mr. Sunil K. Gandhi, Mr.
Abhishek Singh & Mr. Srikanth
Varma, Advocates.
versus
CONSORTIUM OF SREE MEIL ..... Respondent
Through: Mr. Ravi Varma & Mr. Abhilasha
Shamra, Advocates.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 20.05.2022 List for arguments on 28th September, 2022.
NEENA BANSAL KRISHNA, J MAY 20, 2022/pa Signature Not Verified Digitally Signed By:NIRMLA TIWARI Signing Date:23.05.2022 12:06:43