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Supreme Court - Daily Orders

C. Kantharaj vs Special Land Acquisition Officer, Bbmp ... on 17 November, 2014

Bench: Vikramajit Sen, Prafulla C. Pant

     ITEM NO.48                          COURT NO.13                  SECTION IVA

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                No(s).   27665/2014

     (Arising out of impugned final judgment and order dated 09/06/2014
     in WA No. 490/2014 passed by the High Court Of Karnataka Circuit
     Bench at Dharwad)

     C. KANTHARAJ                                                     Petitioner(s)

                                                VERSUS

     SPECIAL LAND ACQUISITION OFFICER, BBMP AND ORS.                  Respondent(s)


     Date : 17/11/2014 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE VIKRAMAJIT SEN
                         HON'BLE MR. JUSTICE PRAFULLA C. PANT

     For Petitioner(s)              Ms. Manju Jetley,Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

In view of the letter circulated, the matter is adjourned for four weeks.

(USHA BHARDWAJ) (SAROJ SAINI) AR-CUM-PS (COURT MASTER) Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2014.11.18 17:31:48 IST Reason: