Supreme Court - Daily Orders
C. Kantharaj vs Special Land Acquisition Officer, Bbmp ... on 17 November, 2014
Bench: Vikramajit Sen, Prafulla C. Pant
ITEM NO.48 COURT NO.13 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27665/2014
(Arising out of impugned final judgment and order dated 09/06/2014
in WA No. 490/2014 passed by the High Court Of Karnataka Circuit
Bench at Dharwad)
C. KANTHARAJ Petitioner(s)
VERSUS
SPECIAL LAND ACQUISITION OFFICER, BBMP AND ORS. Respondent(s)
Date : 17/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Ms. Manju Jetley,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated, the matter is adjourned for four weeks.
(USHA BHARDWAJ) (SAROJ SAINI) AR-CUM-PS (COURT MASTER) Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2014.11.18 17:31:48 IST Reason: