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[Cites 0, Cited by 3] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(x) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(x)[ prescribing the form and the manner of making requisition under [sub-section (2)] [This clause was substituted for the original by Maharashtra 43 of 1964, Section 24(b).] of section 49 and of section 72 or under section 87;]