Section 71(1) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006
(1)The Control Unit and Balloting Unit of every voting machine used at a polling station shall bear a label marked with:-(a)the details of Territorial Constituency;(b)the serial number and the name of the polling station;(c)the serial number of the unit; and(d)the date of poll.
