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State of Punjab - Section

Section 121 in Punjab Jail Manual, 1996

121. Deputy Superintendent responsible for property and money entrusted to him.

- The Deputy Superintendent shall render an account, on his removal or transfer, of all Government and other property and money entrusted to his care. He shall see that all store-rooms are clean, neatly arranged and protected as far as possible from vermin, birds, insects and the weather.