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State of Gujarat - Section

Section 11 in Research Assistant, Class III, in the Directorate of Economics and Statistics (Special Competitive Examination) Rules, 2015

11. Mark sheet and Re-checking of marks.

(a)A candidate, who desires to have his marks of the examination rechecked, may apply to the Board along with such fees as may be fixed by the Board for each paper within a period of fifteen days from the date of declaration of the final result of the examination.
(b)A candidate, who desires to have his mark-sheet of the written examination, may apply to the Board along with such fees as may be fixed by the Board within a period of fifteen days from the date of declaration of the final result of the examination.