Andhra Pradesh High Court - Amravati
N. Reddeppa Naidu, vs K. Ramesh, on 15 March, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.S.A.No.146 of 2024
PROCEEDING SHEET
Sl.No DATE Office
ORDER
Note
01. 15.03.2024 RRR, J Notice before admission.
The learned counsel for the appellant is permitted to take out personal notice to the respondents by RPAD and file proof of service by the next date of hearing.
Post on 04.04.2024.
________ RRR, J MJA